Code of Criminal Procedure Act, 1973

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Sections	Particulars
Chapter XI	Appointment and Qualifications Of Directors
158	Obligation to indicate Director Identification Number
Description	Every person or company, while furnishing any return, information or particulars as are required to be furnished under this Act, shall mention the Director Identification Number in such return, information or particulars in case such return, information or particulars relate to the director or contain any reference of any director.